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Karnataka High Court Grants Relief to NLSIU Student Who Was Denied Promotion - (23 Dec 2020)

EDUCATION

Karnataka High Court has allowed a petition filed by a student of National Law School of India University and directed the University to forthwith promote the student to the 4th year B.A. LL.B (Hons) for the academic year 2020-21.

Tags : KARNATAKA HIGH COURT   NLSIU STUDENT  

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