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Bombay HC: Possession of Skin of Dead Cows or Bullocks Not an Offence - (22 Dec 2020)

ENVIRONMENT

Bombay High Court has ruled that there is no prohibition for the possession of skin of dead animals and in absence of such prohibition; no offence would be made out under Maharashtra Animal Preservation Act, 1976.

Tags : BOMBAY HIGH COURT   POSSESSION OF SKIN OF DEAD COWS OR BULLOCKS  

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