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NAA Directs DGAP to Further Investigate Profiteering Against DRA Adithya Project - (22 Dec 2020)

GOODS AND SERVICES TAX

National Anti-Profiteering Authority (NAA) has directed the Director-General of Anti-Profiteering (DGAP) to further investigate profiteering against DRA Adithya Project.

Tags : NATIONAL ANTI-PROFITEERING AUTHORITY   DRA ADITHYA PROJECT  

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