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NAA Orders Suncity Project to Pass on ITC Benefits Along with Interest to its Homebuyers - (22 Dec 2020)

GOODS AND SERVICES TAX

National Anti-Profiteering Authority (NAA) has ordered the M/s Suncity Project to pass on Input Tax Credit (ITC) benefits along with interest to its homebuyers.

Tags : NATIONAL ANTI-PROFITEERING AUTHORITY   SUNCITY PROJECT  

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