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Delhi HC Rejects Bharti's Plea For Contempt Action Against Police - (29 Jan 2016)

Delhi High Court has rejected plea of Aam Aadmi Party (AAP) leader Somnath Bharti seeking contempt action against police officials for not filing their reply before a trial court in a case of alleged molestation of some African women during his purported midnight raid in 2014.

Tags : DELHI HIGH COURT   SOMNATH BHARTI  

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