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Delhi HC Rejects Future's Plea for Interim Injunction Against Amazon - (21 Dec 2020)

CIVIL

Delhi High Court has declined to grant Future Retail Ltd's (FRL) plea for an interim injunction restraining Amazon from writing to Securities and Exchange Board of India, Competition Commission of India and other authorities about the arbitral order against its asset sale.

Tags : DELHI HIGH COURT   FUTURE RETAIL LTD.   AMAZON  

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