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Allahabad HC Seeks Govt.’s Reply on Police Constables Recruitment Policy - (28 Jan 2016)

Allahabad High Court has issued notice to Advocate General and also directed State Government to file its reply to writ petition challenging new rules for recruiting police constables on basis of marks obtained in high school and intermediate examination without conducting any written examination.

Tags : ALLAHABAD HIGH COURT   STATE GOVERNMENT  

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