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Karnataka HC Asks BBMP and BDA to List Steps for Proper Maintenance of Parks/Gardens - (21 Dec 2020)

ENVIRONMENT

Karnataka High Court has directed Bruhat Bengaluru Mahanagara Palike (BBMP) and Bengaluru Development Authority (BDA) to list steps it proposes to take for not only maintenance of existing parks/gardens in the city, but also for making improvement in existing parks/gardens.

Tags : KARNATAKA HIGH COURT   PROPER MAINTENANCE OF PARKS/GARDENS  

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