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Madras High Court Orders Interim Ban on Sale of Edible Oil as Loose Oil - (21 Dec 2020)

FOOD ADULTERATION

Madras High Court has passed an interim order banning the sale of edible oil as loose oil, observing that the edible oils (sold in loose packets) are mostly adulterated and that it would have serious consequences on the health of the consumers.

Tags : MADRAS HIGH COURT   SALE OF EDIBLE OIL  

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