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Patna High Court Takes Suo Moto Cognizance of Report on Alleged Assault of Judicial Officer - (21 Dec 2020)

CRIMINAL

Patna High Court has taken suo moto cognizance on the basis of news published in the newspaper report dated 18th December, 2020 related to the alleged assault on a Judicial Officer.

Tags : PATNA HIGH COURT   ALLEGED ASSAULT OF JUDICIAL OFFICER  

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