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Bombay HC Denies Interim Relief to Buldhana MLA Sanjay Raimulkar - (28 Jan 2016)

Bombay High Court has denied to grant Buldhana MLA Sanjay Raimulkar interim relief in a plea where he had challenged a decision that invalidated his caste certificate.

Tags : BOMBAY HIGH COURT   BULDHANA MLA SANJAY RAIMULKAR  

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