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Allahabad HC Grants Bail to Man Arrested for Offering Namaz in Temple - (21 Dec 2020)

CRIMINAL

Allahabad High Court has granted bail to Faisal Khan, the man who was arrested for offering namaz in the Nand Baba temple premises in Mathura district, but directed him not to use social media till the conclusion of the trial.

Tags : ALLAHABAD HIGH COURT   MAN ARRESTED FOR OFFERING NAMAZ IN TEMPLE  

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