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Court of Arbitration for Sport Cuts Down Four-Year Ban on Russia from World Athletic Events - (18 Dec 2020)

ARBITRATION

Court of Arbitration for Sport has cut the four-year ban on Russia competing in international athletic competition because of its state-sponsored doping program to two years. The country will still be banned from next year’s delayed Tokyo Olympics and the 2022 Winter Olympics in China.

Tags : COURT OF ARBITRATION FOR SPORTS   BAN ON RUSSIA FROM WORLD ATHLETIC EVENTS  

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