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SC Grants Interim Protection from Arrest to Ekta Kapoor on FIR Against Objectionable Content - (17 Dec 2020)

MEDIA AND COMMUNICATION

Supreme Court has granted protection from arrest to film/TV producer Ekta Kapoor in relation to a First Information Report registered by Anapurna Police regarding the transmission of an episode in web series (XXX Uncensored) on Zee 5 which is being promoted by ALT Balaji, a concern owned by her and her mother.

Tags : SUPREME COURT   EKTA KAPOOR  

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