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Madras HC Rejects Plea Seeking Direction Against Payment of Interest Towards Seized Travelers Cheque - (17 Dec 2020)

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Madras High Court has rejected the plea seeking direction against authority to pay 15% interest towards seized travelers cheques on the ground of undue delay or laches in claiming the same.

Tags : MADRAS HIGH COURT   INTEREST ON SEIZED TRAVELERS CHEQUES  

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