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CBIC Extends Date for Completion of Anti-profiteering Probes - (16 Dec 2020)

GOODS AND SERVICES TAX

Central Board of Indirect Taxes and Customs (CBIC) has extended deadline for completion of anti-profiteering investigations by authorities till 31st March, 2021.

Tags : CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS   ANTI-PROFITEERING PROBES  

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