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Allahabad HC Expresses Concern Over Re-Opening of Schools in UP - (15 Dec 2020)

CIVIL

Allahabad High Court has expressed concern over re-opening of schools in the State of Uttar Pradesh amid the ongoing pandemic. The Court has observed that there is a risk of teachers and/ or students being infected if the health protocols are not followed properly.

Tags : ALLAHABAD HIGH COURT   RE-OPENING OF SCHOOLS  

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