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Bombay HC Grants Compensation to Father in Case of Custodial Death of 16-Year Old - (15 Dec 2020)

CRIMINAL

Bombay High Court has granted ex-gratia compensation of Rs 5 lakh to the father of a 16-year-old boy, who died in the custody of Shirdi police station in March, 2016.

Tags : BOMBAY HIGH COURT   CUSTODIAL DEATH  

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