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Supreme Court Issues Notice on Plea Against Mining in Densely-Forested, Eco-Sensitive Areas - (15 Dec 2020)

ENVIRONMENT

Supreme Court has issued notice to various States and the Union on a Public Interest Litigation against mining in densely- forested and eco-sensitive areas of the country.

Tags : SUPREME COURT   MINING IN DENSELY-FORESTED   ECO-SENSITIVE AREAS  

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