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Calcutta High Court : Police Not Sincere in Arresting TMC Member - (28 Jan 2016)

Calcutta High Court has observed that police were not sincere in their attempt to arrest Kaizar Ahmed, a South 24 Parganas district zilla parishad member of Trinamool Congress, in connection with a case of alleged extortion.

Tags : CALCUTTA HIGH COURT   KAIZAR AHMED  

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