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SC Asks NPCI on Grant of Licence to Whatsapp to Start App-Based UPI Payment Service - (15 Dec 2020)

BANKING

Supreme Court has asked National Payment Corporation of India (NPCI) to file an affidavit explaining how WhatsApp was granted licence to start app-based UPI payment services after the Reserve Bank of India informed the Court that NPCI was the owner and operator of the UPI system.

Tags : SUPREME COURT   WHATSAPP   APP-BASED UPI PAYMENT SERVICE  

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