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Delhi HC Seeks Response of Man on Allegations of Cruelty to Cows by ‘Amul’ - (14 Dec 2020)

CIVIL

Delhi High Court has sought the response of a man named Nitin Jain to explain as to how Amul or even the members of its society are indulging in cruelty to the Cows as envisaged in the videos uploaded by him.

Tags : DELHI HIGH COURT   CRUELTY TO COWS   AMUL  

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