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Kerala HC Denies Bail to Former PWD Minister VK Ebrahim Kunju in Palarivattom Flyover Scam - (14 Dec 2020)

CRIMINAL

Kerala High Court has dismissed the bail application filed by former PWD minister VK Ebrahim Kunju in the Palarviattom flyover scam.

Tags : KERALA HIGH COURT   PALARIVATTOM FLYOVER SCAM  

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