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SC Dismisses Judicial Officer's Plea Alleging Unprofessional Activities by Top Court's Registry - (14 Dec 2020)

CIVIL

Supreme Court has dismissed a petition by a Judicial Officer of Maharashtra alleging unprofessional activities of its Registry in terms of unequal treatment to him as well as the common man in terms of listings as well as pointing unnecessary defects.

Tags : SUPREME COURT   UNPROFESSIONAL ACTIVITIES BY TOP COURT'S REGISTRY  

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