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Karnataka High Court Grants Bail to Sanjjanaa Galrani in Sandalwood Drug Case - (14 Dec 2020)

CRIMINAL

Karnataka High Court has granted bail to Kannada film actor Sanjjanaa Galrani, who has been in custody in the infamous Sandalwood drug case, on medical grounds.

Tags : KARNATAKA HIGH COURT   SANJJANAA GALRANI  

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