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Delhi HC Dismisses Plea Seeking Transfer of Case of Tablighi Jamaat Leader to NIA - (14 Dec 2020)

CRIMINAL

Delhi High Court has dismissed as withdrawn, a plea seeking the transfer of investigation of a case against Tablighi Jamaat leader Maulana Saad, from the Delhi Police to the National Investigation Authority.

Tags : DELHI HIGH COURT   TABLIGHI JAMAAT LEADER  

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