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Delhi High Court Directs Centre to File Status Report on Actor Rakul Preet Singh's Plea - (14 Dec 2020)

MEDIA AND COMMUNICATION

Delhi High Court has directed the Centre to file a status report within 3 weeks on actor Rakul Preet Singh's petition seeking action against news channels for publishing slanderous material against her, linking her to drugs.

Tags : DELHI HIGH COURT   RAKUL PREET SINGH  

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