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Delhi HC Closes Suit by Ashok Arora Challenging SCBA's Decision Suspending Him from Secretary Post - (14 Dec 2020)

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Delhi High Court has closed a suit filed by advocate Ashok Arora challenging the decision of the Supreme Court Bar Association to suspend him from the post of secretary, observing that when the bar gets divided, it also weakens the bench which gets strength from lawyers.

Tags : DELHI HIGH COURT   ASHOK ARORA  

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