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US Supreme Court Rejects Trump-Backed Texas State's Suit to Invalidate Results in Favor of Joe Biden - (14 Dec 2020)

ELECTION

Supreme Court of the United States of America has rejected a legal challenge attempted by the State of Texas backed by Donald Trump to undo the election results in favour of Joe Biden in four states.

Tags : SUPREME COURT- UNITED STATES OF AMERICA   DONALD TRUMP   JOE BIDEN  

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