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Calcutta HC Sets Aside 2016 Recruitment Process for Assistant Teachers in Upper Primary Schools - (14 Dec 2020)

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Calcutta High Court has cancelled and set aside the 1st State Level Selection Test, 2016 for recruitment of Assistant Teachers in Upper Primary schools in the State of West Bengal, citing several irregularities in the recruitment process.

Tags : CALCUTTA HIGH COURT   2016 RECRUITMENT PROCESS FOR ASSISTANT TEACHERS  

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