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Madras HC Directs Crime Branch to Investigate About 100Kg Gold Missing from CBI Custody - (14 Dec 2020)

CRIMINAL

Madras High Court has directed the Crime Branch to probe about the missing 100 Kg gold from Central Bureau of Investigation custody. The Court has further rejected the CBI's request to direct the CBI of the neighbouring State or the National Investigating Agency to conduct the investigation in this regard.

Tags : MADRAS HIGH COURT   MISSING GOLD FROM CBI CUSTODY  

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