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ITAT, Bangalore Directs Assessing Officer to Re-Adjudicate Matter of Wipro GE Healthcare - (14 Dec 2020)

DIRECT TAXATION

Income Tax Appellate Tribunal (ITAT), Bangalore has directed the Assessing Officer to re-adjudicate the matter of Wipro GE Healthcare in respect of transfer pricing addition.

Tags : INCOME TAX APPELLATE TRIBUNAL   WIPRO GE HEALTHCARE  

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