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Madras High Court Quashes Income Tax Proceedings Against Karti Chidambaram and Wife - (14 Dec 2020)

DIRECT TAXATION

Madras High Court has quashed the Income Tax Proceedings Against former Finance Minister, P Chidambaram’s son, Karti Chidambaram, and his Wife, Srinidhi Chidambaram over Non-disclosure of Cash Transactions.

Tags : MADRAS HIGH COURT   KARTI CHIDAMBARAM  

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