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Delhi HC Stays CIC Order Directing Air Force to Disclose Prime Ministers' Entourage - (11 Dec 2020)

RIGHT TO INFORMATION

Delhi High Court has stayed the operation of the order passed by the Central Information Commission(CIC) directing the Indian Air Force to divulge under the Right to Information Act(RTI) information relating to Prime Minister Narendra Modi and former Prime Minister Dr Manmohan Singh's entourage on foreign trips.

Tags : DELHI HIGH COURT   PRIME MINISTERS' ENTOURAGE  

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