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Kerala HC Pulls Up CBSE for Expressing Inability to Check Overcharging of School Fees - (11 Dec 2020)

EDUCATION

Kerala High Court has pulled up the Central Board of Secondary Education (CBSE) for "washing their hands off" on the issues pertaining to collection of excessive fees by affiliated schools amid the pandemic.

Tags : KERALA HIGH COURT   OVERCHARGING OF SCHOOL FEES  

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