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Allahabad HC Directs EC to File Reply on Plea Seeking Freezing of Lotus as BJP’s Election Symbol - (11 Dec 2020)

ELECTION

Allahabad High Court has directed the Election Commission of India to file its reply on a Public Interest Litigation seeking freezing of the lotus as Bharatiya Janta Party’s election symbol as it is the national flower and its visibility on several government websites could influence the minds of voters.

Tags : ALLAHABAD HIGH COURT   FREEZING OF LOTUS AS BJP’S ELECTION SYMBOL  

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