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CBIC Enables GSTR-9 Return Form on GST Portal - (11 Dec 2020)

GOODS AND SERVICES TAX

Central Board of Indirect Taxes (CBIC) has enabled the Goods and Service Tax Annual Return (GSTR-9) of Financial Year 2019-20 on the GST Portal.

Tags : CENTRAL BOARD OF INDIRECT TAXES   GSTR-9 RETURN FORM  

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