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SC Stays NGT Order Which Led to Halting of Highway Expansion Work of NH-844 - (11 Dec 2020)

ENVIRONMENT

Supreme Court has stayed the National Green Tribunal order to the extent it required the National Highway Authority of India to first procure the Environmental Clearance from the Union Ministry of Environment, Forest and Climate Change, change the alignment to avoid loss to water bodies and construct a flyover for the entire stretch of the reserved forest, on account of which the project to widen NH-844 stood halted.

Tags : SUPREME COURT   HIGHWAY EXPANSION WORK OF NH-844  

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