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SC Upholds Quashing of Criminal Proceedings Against Man Possessing 'Indian Flap Shell Turtle' - (11 Dec 2020)

ENVIRONMENT

Supreme Court has upheld a Kerala High Court quashing criminal proceedings under Wild Life Protection Act, 1972 against a man for hunting and possessing Indian Flap Shell Turtle.

Tags : SUPREME COURT   MAN POSSESSING 'INDIAN FLAP SHELL TURTLE'  

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