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Karnataka HC Directs State to Make Statement on Appointment of Nodal Officer - (10 Dec 2020)

SERVICE

Karnataka High Court has directed the State Government to make a statement before the court on 21st December, 2020, on whether it is willing to appoint a Nodal Officer(s), for the implementation of the orders passed by the court against Government officers, in their official capacity.

Tags : KARNATAKA HIGH COURT   APPOINTMENT OF NODAL OFFICER  

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