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Housing Ministry Directs CPIO to Remove Personal Details of RTI Applicants - (10 Dec 2020)

RIGHT TO INFORMATION

Union Ministry of Housing & Urban Affairs (Housing Ministry) has directed all the Central Public Information Officers and Appellate Authorities under the Right to Information Act, to remove the personal details of RTI Applicants from the Ministry's website.

Tags : UNION MINISTRY OF HOUSING AND URBAN AFFAIRS   PERSONAL DETAILS OF RTI APPLICANTS  

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