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Allahabad HC Disposes PIL for Protection of Sanitation Workers Amid Covid-19 - (10 Dec 2020)

CIVIL

Allahabad High Court has refused to issue directions for protection of sanitation workers, said to be working not only colonies in different cities, but also the residential houses where COVID - 19 infected persons may be residing.

Tags : ALLAHABAD HIGH COURT   PROTECTION OF SANITATION WORKERS  

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