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NGT Asks Centre to Fix Norms on Noise Pollution Near Airports - (28 Jan 2016)

National Green Tribunal (NGT) has expressed its displeasure over Government's failure to fix environmental norms on noise pollution in residential areas near airports across the country and asked Centre to convene a meeting to take a clear decision on the issue.

Tags : NATIONAL G   REEN TRIBUNAL   GOVERNMENT   NOISE POLLUTION  

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