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Karnataka HC Grants State Govt Opportunity to Clarify Stand on 'Cauvery Calling Project' - (10 Dec 2020)

CIVIL

Karnataka High Court has given another opportunity to the state government to clarify its stand by filing an affidavit stating whether the state government has any connection with the project of 'Cauvery Calling' and whether the project of Sadhguru's Isha Foundation has any involvement of the state government.

Tags : KARNATAKA HIGH COURT   ‘CAUVERY CALLING PROJECT’  

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