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Karnataka HC Issues Notice on Law Student's Plea Challenging BCI, KSLU Circulars - (10 Dec 2020)

EDUCATION

Karnataka High Court has issued notice to the Bar Council of India, Karnataka State Law University and the state government on a petition filed by a law student challenging the directions issued by the Bar Council of India for conducting intermediate semester examination.

Tags : KARNATAKA HIGH COURT   INTERMEDIATE SEMESTER EXAMINATION  

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