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Delhi HC Seeks Reply From RBI, SEBI, NPCI on Plea Seeking Regulation of Tech-Fin Companies - (10 Dec 2020)

CIVIL

Delhi High Court has sought reply from the Ministry of Law, Finance Ministry, Reserve Bank of India, Securities and Exchange Board of India, and National Payments Corporation of India (NPCI) on a public interest litigation seeking regulation of the entry and operations of "tec-fin" companies like GooglePay, AmazonPay, PhonePe and others.

Tags : DELHI HIGH COURT   REGULATION OF TECH-FIN COMPANIES  

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