SC: CBDT Circulars do not Bind Courts in Income Tax Matters  ||  SC: Gujarat Saw Several Hooch Tragedies despite Prohibition on Liquor  ||  SC: Interest Continues if Award-Holder Cannot Freely Withdraw Conditional Deposit  ||  SC Urges Law Commission to Examine Law Governing Deposits Made in Courts  ||  SC: Civil Court Cannot Grant Interim Relief While Leave Application Against Public Trust is Pending  ||  Calcutta HC Upholds ITC Injunction, Says ‘Gold’ Has Acquired Secondary Meaning  ||  MP High Court Denies Compensation as Pregnancy Pre-Dated Sterilization Surgery  ||  Delhi HC: MACT Must Assess Claimant’s Need Before Denying Release of FDR Compensation  ||  Delhi HC Orders Interpol Red Corner Notice Against Man Facing Contempt Over Remarks Against Judges  ||  Gujarat HC Allows Seven-Day Parole to Convict in Bilkis Bano Case    

SC Extends Term of BSV Prakash Kumar as NCLT Delhi Acting President Till Regular Appointment - (10 Dec 2020)

SERVICE

Supreme Court has extended the appointment of Mr.B.S.V.Prakash Kumar,Member (Judicial) as acting President of National Company Law Tribunal (NCLT), New Delhi till regular appointment is made to the post of President, NCLT Delhi.

Tags : SUPREME COURT   NCLT DELHI ACTING PRESIDENT  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved