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Kerala HC Directs CRPF to Take Over Kothamangalam Marthoman Cheriyapalli Church - (09 Dec 2020)

CRIMINAL

Kerala High Court has directed the Central Reserve Police Force to take over the Kothamangalam Marthoman Cheriyapalli Church, which is embroiled in the dispute between Jacobite-Orthodox factions, if the state could not comply the direction to take control of it on or before 8th January 2021.

Tags : KERALA HIGH COURT   KOTHAMANGALAM MARTHOMAN CHERIYAPALLI CHURCH  

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