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Allahabad HC Seeks UP Government's Response on Implementation of Witness Protection Scheme 2018 - (09 Dec 2020)

CIVIL

Allahabad High Court has issued notice to the Uttar Pradesh Government on a public interest litigation seeking effective implementation of the Witness Protection Scheme, 2018.

Tags : ALLAHABAD HIGH COURT   IMPLEMENTATION OF WITNESS PROTECTION SCHEME 2018  

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