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Bombay HC Dismisses Plea Against Construction of Lokhandwala-Andheri Link Roads - (08 Dec 2020)

CIVIL

Bombay High Court has dismissed a Public Interest Litigation filed by a group of residents from Versova questioning the construction of Lokhandwala Andheri link roads citing uprooting of mangroves as a cause for concern, observing that the petitioners appear to have private interest in the matter.

Tags : BOMBAY HIGH COURT   CONSTRUCTION OF LOKHANDWALA-ANDHERI LINK ROADS  

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